Direction under section 13, read with clause (b) of sub-section (1) of section 11, of the Telecom Regulatory Authority of India Act, 1997 (24 of 1997) to service providers for delivering broadband services in a transparent manner by providing adequate inf
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S. No. Stakeholders Name Stakeholder's Type Downloads
1 ANKON RAY Download (143.5 किलोबाइट)
2 Anubhav Chattoraj Download (137.4 किलोबाइट)
3 karan shah Download (136.57 किलोबाइट)
4 Internet Service Providers Association of India(ISPAI) Associations Download (107.61 किलोबाइट)
5 AUSPI Associations Download (356.49 किलोबाइट)
6 Broadband India Forum(BIF) Associations Download (219.18 किलोबाइट)
7 Sushubh Companies/Organization/Firms Download (151.46 किलोबाइट)
8 SavetheInternet.in Companies/Organization/Firms Download (291.27 किलोबाइट)
9 Mahanagar Telephone Nigam Limited(MTNL) Service Providers Download (103.98 किलोबाइट)
10 Hathway Service Providers Download (98.92 किलोबाइट)
11 Vodafone Service Providers Download (611.05 किलोबाइट)
12 Reliance Service Providers Download (686.5 किलोबाइट)
13 City Com Service Providers Download (659.43 किलोबाइट)
14 MTS Service Providers Download (175.59 किलोबाइट)
15 Bharti Airtel Limited(BAL) Service Providers Download (585.59 किलोबाइट)
16 Nirmal Balaji Individuals Download (144.97 किलोबाइट)
17 Sagar Peswani Individuals Download (151.01 किलोबाइट)
18 Azeem Individuals Download (83.72 किलोबाइट)
19 Niral DMello Individuals Download (83.5 किलोबाइट)
20 Sadanand Reddy Individuals Download (144.05 किलोबाइट)