Broadcasting

Division

S. No.	Subject	Date of Release	Division	Download/Details
1	Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) Regulations, 2017	15/02/2023	Broadcasting and Cable Services	Consolidated Regulation Download (703.71 KB) Principal Regulation & Amendment Share Facebook
2	Telecommunication(Broadcasting and Cable)Services Register of Interconnection Agreements Regulations, 2019	04/09/2019	Broadcasting and Cable Services	Consolidated Regulation Download (276.35 KB) Principal Regulation & Amendment Share Facebook
3	Telecom(Broadcasting and Cable)Services Standards of QoS&Consumer Protection (Addressable Systems) Regulations, 2017	03/03/2017	Broadcasting and Cable Services	Consolidated Regulation Download (335.53 KB) Principal Regulation & Amendment Share Facebook
4	Standards of Quality of Service (Duration of Advertisements in Television Channels) Regulations, 2012	14/05/2012	Broadcasting and Cable Services	Consolidated Regulation Download (2.36 MB) Principal Regulation & Amendment Share Facebook
5	Standards of Quality of Service(Broadcasting and Cable Services) (Cable Television - Non - CAS Areas) Regulations, 2009	24/02/2009	Broadcasting and Cable Services	Consolidated Regulation Download (8.62 MB) Principal Regulation & Amendment Share Facebook
6	Standard of Quality of Service (Broadcasting and Cable Service)(Cable Television-CAS Areas) Regulation, 2006	23/08/2006	Broadcasting and Cable Services	Consolidated Regulation Download (9.19 MB) Principal Regulation & Amendment Share Facebook
7	The Telecommunication (Broadcasting and Cable Services) Interconnection Regulation, 2004	10/12/2004	Broadcasting and Cable Services	Consolidated Regulation Download (15.73 MB) Principal Regulation & Amendment Share Facebook

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